Sushil Kumar Mishra vs State Of U.P.Through Prin. Secy. ...
2016 Latest Caselaw 609 ALL

Citation : 2016 Latest Caselaw 609 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Sushil Kumar Mishra vs State Of U.P.Through Prin. Secy. ... on 15 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 5633 of 2011
 

 
Petitioner :- Sushil Kumar Mishra
 
Respondent :- State Of U.P.Through Prin. Secy. Home Civil Sectt. Lko.And
 
Counsel for Petitioner :- Kamlesh Singh,S N Bhardwaj
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List for final disposal at an early date.

Order Date :- 15.3.2016

Santosh/-

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