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Mohd. Naseem vs State Of U.P.Through Secy. Alpa ...
2016 Latest Caselaw 607 ALL

Citation : 2016 Latest Caselaw 607 ALL
Judgement Date : 15 March, 2016

Allahabad High Court
Mohd. Naseem vs State Of U.P.Through Secy. Alpa ... on 15 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 1608 of 2011
 

 
Petitioner :- Mohd. Naseem
 
Respondent :- State Of U.P.Through Secy. Alpa Sankhyak Kalyan Civil Sectt.
 
Counsel for Petitioner :- Jamal Ahmad Khan,Jai Shanker Mishra
 
Counsel for Respondent :- C.S.C.,Afzal Siddiqui
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the request of learned counsel for petitioner.

List again.

Order Date :- 15.3.2016

Santosh/-

 

 

 
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