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Dinesh Kumar Sharma & 11 Ors. vs State Of U.P. Through Secy. Animal ...
2016 Latest Caselaw 568 ALL

Citation : 2016 Latest Caselaw 568 ALL
Judgement Date : 15 March, 2016

Allahabad High Court
Dinesh Kumar Sharma & 11 Ors. vs State Of U.P. Through Secy. Animal ... on 15 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 508 of 2014
 

 
Petitioner :- Dinesh Kumar Sharma & 11 Ors.
 
Respondent :- State Of U.P. Through Secy. Animal Husbandry Deptt. Lko. & A
 
Counsel for Petitioner :- Ashwani Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List for final disposal at an early date.

Order Date :- 15.3.2016

Santosh/-

 

 

 
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