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Smt. Sazida vs Anwar And Others
2016 Latest Caselaw 545 ALL

Citation : 2016 Latest Caselaw 545 ALL
Judgement Date : 15 March, 2016

Allahabad High Court
Smt. Sazida vs Anwar And Others on 15 March, 2016
Bench: Vinod Kumar Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 1516 of 1993
 

 
Revisionist :- Smt. Sabida
 
Opposite Party :- Anwar And Others
 
Counsel for Revisionist :- Amar Saran
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Vinod Kumar Misra,J.

Learned counsel for opposite party no.2 is present. 

Notice issued to revisionist has not been properly executed. Fresh notice be issued to Smt.Sabida, revisionist through Chief Judicial Magistrate, Baghpat  who will get it executed  through concerned Police Station within four weeks.

List after four weeks.

Order Date :- 15.3.2016

IB

 

 

 
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