M/S Gangotri Sahkari Avas Samiti ... vs M/S Pushpa Sahkari Avas Samiti Ltd ...
2016 Latest Caselaw 537 ALL

Citation : 2016 Latest Caselaw 537 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

M/S Gangotri Sahkari Avas Samiti ... vs M/S Pushpa Sahkari Avas Samiti Ltd ... on 15 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 341 of 1997
 

 
Revisionist :- M/S Gangotri Sahkari Avas Samiti Ltd Allahabad
 
Opposite Party :- M/S Pushpa Sahkari Avas Samiti Ltd And Ors
 
Counsel for Revisionist :- A.K. Goyal,Ravi Kant
 
Counsel for Opposite Party :- A.K. Gupta,Pankaj Bhatia
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

Judgment reserved.

Order Date :- 15.3.2016

Sanjeev

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