Rajesh @ Raju vs State Of U.P.
2016 Latest Caselaw 516 ALL

Citation : 2016 Latest Caselaw 516 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Rajesh @ Raju vs State Of U.P. on 15 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7363 of 2015
 

 
Applicant :- Rajesh @ Raju
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anuj Dayal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. submits that counter affidavit is under preparation. He prays for and is granted further one week's time to file counter affidavit.

List thereafter.

Order Date :- 15.3.2016

Jitendra

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