Vijay Kumar vs State Of Up
2016 Latest Caselaw 512 ALL

Citation : 2016 Latest Caselaw 512 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Vijay Kumar vs State Of Up on 15 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 2008 of 2016
 

 
Applicant :- Vijay Kumar
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Mrs.Suniti Sachan,Durgesh Nandini
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted two weeks' time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 15.3.2016

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