Ramesh Verma vs State Of U.P.
2016 Latest Caselaw 457 ALL

Citation : 2016 Latest Caselaw 457 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Ramesh Verma vs State Of U.P. on 14 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9751 of 2015
 

 
Applicant :- Ramesh Verma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kunwar Ravi Prakash,Arun Sinha
 
Counsel for Opposite Party :- Govt. Advocate,Santosh Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the applicant and learned A.G.A. are present while learned counsel for the complainant is not present even in the revised list.

List in the next cause list as peremptorily.

Order Date :- 14.3.2016

Jitendra

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