Ram Jatan vs State Of U.P. & Another
2016 Latest Caselaw 450 ALL

Citation : 2016 Latest Caselaw 450 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Ram Jatan vs State Of U.P. & Another on 14 March, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 3140 of 2003
 

 
Revisionist :- Ram Jatan
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Manoj Kumar Rajvanshi,Vinay Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Vinay Kumar Mishra learned counsel for the revisionist.

Order Date :- 14.3.2016

Pravin

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