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Smt. Jyoti Srivastava Thru Her ... vs Sri Mahendra Srivastava
2016 Latest Caselaw 449 ALL

Citation : 2016 Latest Caselaw 449 ALL
Judgement Date : 14 March, 2016

Allahabad High Court
Smt. Jyoti Srivastava Thru Her ... vs Sri Mahendra Srivastava on 14 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 377 of 2015
 

 
Petitioner :- Smt. Jyoti Srivastava Thru Her Husband Amit Srivastava & Anr
 
Respondent :- Sri Mahendra Srivastava
 
Counsel for Petitioner :- Rajneesh Kumar Mishra,Uttam Kumar Awasthi
 
Counsel for Respondent :- Manish Chaudhary
 

 
Hon'ble Bachchoo Lal,J.

Sri Manish Chaudhary, Advocate had filed vakalatnama on behalf of opposite party no.1 but his name has not been shown in cause list.

List in the next cause list, showing the name of Sri Manish Chaudhary as counsel for opposite party no.1.

Order Date :- 14.3.2016

Jitendra

 

 

 
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