Mohammad Danish Throu. Smt. Abida ... vs State Of Up Throu. Sectt ...
2016 Latest Caselaw 446 ALL

Citation : 2016 Latest Caselaw 446 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Mohammad Danish Throu. Smt. Abida ... vs State Of Up Throu. Sectt ... on 14 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 3518 of 2016
 

 
Petitioner :- Mohammad Danish Throu. Smt. Abida Khatoon And Ors.
 
Respondent :- State Of Up Throu. Sectt Home,Civil Sectt. Lucknow & Ors.
 
Counsel for Petitioner :- Neeraj Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the petitioner, list in the next cause list.

Order Date :- 14.3.2016

Jitendra

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