Hari Shanker vs State Of U.P. And 2 Others
2016 Latest Caselaw 1124 ALL

Citation : 2016 Latest Caselaw 1124 ALL
Judgement Date : 31 March, 2016

Allahabad High Court

Hari Shanker vs State Of U.P. And 2 Others on 31 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 13998 of 2016
 

 
Petitioner :- Hari Shanker
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Mithilesh Kumar Srivastav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present. Adverse order is deferred.

List in the next cause list.

Order Date :- 31.3.2016

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