Citation : 2016 Latest Caselaw 1102 ALL
Judgement Date : 30 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 36 of 2016 Appellant :- Rajpal And 4 Ors. Respondent :- Bhagirathi Sanskrit Degree College Counsel for Appellant :- Awadhesh Kumar Malviya Counsel for Respondent :- Ashok Kumar Singh Hon'ble Pramod Kumar Srivastava,J.
The case is adjourned for the day on the request of the learned counsel for the appellants.
Put up this case on 4th May, 2016 as fresh.
Order Date :- 30.3.2016
Sanjeev
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