Sharul @ Buddha vs Union Of India Thru Secy. And 3 ...
2016 Latest Caselaw 3557 ALL

Citation : 2016 Latest Caselaw 3557 ALL
Judgement Date : 16 June, 2016

Allahabad High Court

Sharul @ Buddha vs Union Of India Thru Secy. And 3 ... on 16 June, 2016

Bench: Sudhir Agarwal, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 28758 of 2016
 

 
Petitioner :- Sharul @ Buddha
 
Respondent :- Union Of India Thru Secy. And 3 Others
 
Counsel for Petitioner :- Nazrul Islam Jafri
 
Counsel for Respondent :- G.A.,A.S.G.I.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Kaushal Jayendra Thaker,J.

As prayed, list on 11.07.2016.

Order Date :- 16.6.2016

Pravin

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