Ram Sewak vs State Of U.P.
2016 Latest Caselaw 3551 ALL

Citation : 2016 Latest Caselaw 3551 ALL
Judgement Date : 16 June, 2016

Allahabad High Court

Ram Sewak vs State Of U.P. on 16 June, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19448 of 2016
 

 
Applicant :- Ram Sewak
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, list on 11.07.2016.

Order Date :- 16.6.2016

Pravin

Download the LatestLaws.com Mobile App