Aradhya vs Shivshankar Chaubey & Another
2016 Latest Caselaw 3519 ALL

Citation : 2016 Latest Caselaw 3519 ALL
Judgement Date : 14 June, 2016

Allahabad High Court

Aradhya vs Shivshankar Chaubey & Another on 14 June, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 28371 of 2016
 

 
Petitioner :- Aradhya
 
Respondent :- Shivshankar Chaubey & Another
 
Counsel for Petitioner :- Daya Shankar Mishra,Chandrakesh Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Issue notice to respondent no.1.

Steps be taken within a week.

List this case on 8th July, 2016 before the appropriate Bench.

Order Date :- 14.6.2016

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