Shekh Ramjan & 5 Others vs State Of U.P. And Another
2016 Latest Caselaw 3518 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Crl. Misc. Correction Application No. 188265 of 2016
 
In Re:
 
Case :- CRIMINAL REVISION No. - 1638 of 2016
 

 
Revisionist :- Shekh Ramjan & 5 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Gaytri Rajput,Indra Pal Singh Rajpoot
 
Counsel for Opposite Party :- G.A.,D S Parmar
 
Hon'ble Abhai Kumar, J.

This correction application has been moved on the ground that in the memo of revision name of revisionist "Smt. Kuraisha" has been wrongly been mentioned as "Smt. Kuraiha" and consequently in the order of the Court dated 07.06.2016, the same has been wrongly mentioned.

Heard learned counsel for the revisionist. He is allowed to make necessary amendment in the memo of the revision and accordingly the correction is also made in the order dated 07.06.2016 today itself.

It is ordered that "Smt. Kuraiha" will be read as "Smt. Kuraisha" in the order dated 07.06.2016 passed in Criminal Revision No. 1638 of 2016.

Order Date :- 14.06.2016.

Vinod.