Aslam vs The State Of U.P.
2016 Latest Caselaw 3469 ALL

Citation : 2016 Latest Caselaw 3469 ALL
Judgement Date : 9 June, 2016

Allahabad High Court

Aslam vs The State Of U.P. on 9 June, 2016

Bench: Surendra Vikram Rathore, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 396 of 2007
 

 
Appellant :- Aslam
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Anil Verma,D.K. Singh Somvanshi,Manish Mani Sharma
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Hon'ble Shashi Kant,J.

List this appeal in the last week of June, 2016.

Order Date :- 9.6.2016

Monika

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