Rohit vs State Of U.P.
2016 Latest Caselaw 3423 ALL

Citation : 2016 Latest Caselaw 3423 ALL
Judgement Date : 7 June, 2016

Allahabad High Court

Rohit vs State Of U.P. on 7 June, 2016

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14952 of 2016
 

 
Applicant :- Rohit
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jitendra Kumar Shishodia,Ajay Kumar Tiwari,Sangam Lal Kesharwani
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pankaj Mithal,J.

List on 4th August 2016 showing the name of Sri Omkar Singh as counsel for the respondent who may file counter affidavit in the meantime.

Order Date :- 7.6.2016

SKS

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