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Mahabir vs State Of U.P.
2016 Latest Caselaw 3422 ALL

Citation : 2016 Latest Caselaw 3422 ALL
Judgement Date : 7 June, 2016

Allahabad High Court
Mahabir vs State Of U.P. on 7 June, 2016
Bench: Surendra Vikram Rathore, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 853 of 2014
 

 
Appellant :- Mahabir
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Somendra Pal Singh Rajput,R.B.S. Rathore
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Hon'ble Shashi Kant,J.

List revised.

Learned counsel for the appellant in connected Criminal Appeal No. 744 of 2015 is present. He declined to argue the case on merits.

Accordingly, the case is adjourned.

List this appeal after third week of August, 2016.

Order Date :- 7.6.2016

Monika

 

 

 
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