State Of U.P. vs Atipal & 2 Ors.
2016 Latest Caselaw 3417 ALL

Citation : 2016 Latest Caselaw 3417 ALL
Judgement Date : 7 June, 2016

Allahabad High Court

State Of U.P. vs Atipal & 2 Ors. on 7 June, 2016

Bench: Surendra Vikram Rathore, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- U/S 378 CR.P.C. No. - 333 of 2007
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Atipal & 2 Ors.
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Hon'ble Shashi Kant,J.

List again in next week of June, 2016 along with connected Criminal Revision No. 520 of 2007.

Order Date :- 7.6.2016

Monika

Download the LatestLaws.com Mobile App