Ramesh & Another vs State Of U.P.
2016 Latest Caselaw 3408 ALL

Citation : 2016 Latest Caselaw 3408 ALL
Judgement Date : 6 June, 2016

Allahabad High Court

Ramesh & Another vs State Of U.P. on 6 June, 2016

Bench: Vikram Nath, Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 
Case :- CRIMINAL APPEAL No. - 1477 of 2004
 
Appellant :- Ramesh & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- N.K. Sharma,B.N. Singh,Manish Singh,P.S. Pandey,S.V. Singh
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Pratyush Kumar,J.

Sri Sukh Veer Singh, learned counsel for the appellants states that both the appellants have already been granted bail and this matter be listed for hearing in its turn.

List this appeal in its turn.

Order Date :- 6.6.2016

G.S

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