Virendra Pratap Singh And Another vs State Of U.P. And 2 Others
2016 Latest Caselaw 4674 ALL

Citation : 2016 Latest Caselaw 4674 ALL
Judgement Date : 29 July, 2016

Allahabad High Court

Virendra Pratap Singh And Another vs State Of U.P. And 2 Others on 29 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 588 of 2014
 

 
Applicant :- Virendra Pratap Singh And Another
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Dinesh Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

List in the next cause list.

Order Date :- 29.7.2016

G.S

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