Dilip Kumar vs Secretary,Basic Education Board ...
2016 Latest Caselaw 4670 ALL

Citation : 2016 Latest Caselaw 4670 ALL
Judgement Date : 29 July, 2016

Allahabad High Court

Dilip Kumar vs Secretary,Basic Education Board ... on 29 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 828 of 1997
 

 
Petitioner :- Dilip Kumar
 
Respondent :- Secretary,Basic Education Board Allahabad And Another
 
Counsel for Petitioner :- A.S.Diwekar,Onkar Nath
 
Counsel for Respondent :- K.S.Shukla,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Onkar Nath, counsel for the petitioner.

Order Date :- 29.7.2016

Download the LatestLaws.com Mobile App