Abdul Qadir vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 4653 ALL

Citation : 2016 Latest Caselaw 4653 ALL
Judgement Date : 29 July, 2016

Allahabad High Court

Abdul Qadir vs State Of U.P. And 4 Ors. on 29 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 29246 of 2016
 

 
Petitioner :- Abdul Qadir
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Sujit Kumar Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner may file an amendment application in the Registry. Copy of the same has been served on the learned Standing Counsel in the Court.

Put up this case on 22.08.2016 in the additional cause list.

In the meantime, learned Standing Counsel may file objection to the amendment application.

Order Date :- 29.7.2016

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