Bhuvnesh Pachauri vs State Of U.P. And 2 Others
2016 Latest Caselaw 4651 ALL

Citation : 2016 Latest Caselaw 4651 ALL
Judgement Date : 29 July, 2016

Allahabad High Court

Bhuvnesh Pachauri vs State Of U.P. And 2 Others on 29 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 2736 of 2016
 

 
Petitioner :- Bhuvnesh Pachauri
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Kshitij Shailendra
 
Counsel for Respondent :- C.S.C.,Q.H. Siddiqui
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Counter affidavit is taken on record.

Learned counsel for the petitioner prays for and is granted two weeks time to file rejoinder affidavit.

List after expiry of the said period.

Order Date :- 29.7.2016

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