Jagdish vs State Of U.P.
2016 Latest Caselaw 4648 ALL

Citation : 2016 Latest Caselaw 4648 ALL
Judgement Date : 29 July, 2016

Allahabad High Court

Jagdish vs State Of U.P. on 29 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 692 of 1993
 

 
Appellant :- Jagdish
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.S. Rathore,C.K. Jha,J P Isra Ac,V.K. Singh
 
Counsel for Respondent :- A.G.A.
 
Hon'ble Abhai Kumar, J.

Learned counsel for the appellant / amicus curiae is present.

Learned A.G.A submitted that so far he has not received the paper-book, although the paper-book has already been prepared.

Learned A.G.A is directed to receive the paper-book from the office concerned.

List in due course.

Order Date :- 29.07.2016.

Vinod.

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