Rekha Devi vs State Of U.P. & 6 Others
2016 Latest Caselaw 4645 ALL

Citation : 2016 Latest Caselaw 4645 ALL
Judgement Date : 29 July, 2016

Allahabad High Court

Rekha Devi vs State Of U.P. & 6 Others on 29 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 24061 of 2016
 

 
Petitioner :- Rekha Devi
 
Respondent :- State Of U.P. & 6 Others
 
Counsel for Petitioner :- Ramesh Pundir,Rekha Pundir
 
Counsel for Respondent :- G.A.
 
Hon'ble Abhai Kumar, J.

On the request of learned counsel for the petitioner, the case is passed over for the day.

List on 08th September, 2016.

Order Date :- 29.07.2016.

Vinod.

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