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M/S Com.Auto vs U.O.I.
2016 Latest Caselaw 4621 ALL

Citation : 2016 Latest Caselaw 4621 ALL
Judgement Date : 28 July, 2016

Allahabad High Court
M/S Com.Auto vs U.O.I. on 28 July, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 12566 of 1992
 

 
Applicant :- M/S Com.Auto
 
Opposite Party :- U.O.I.
 
Counsel for Applicant :- Shakeel Ahmad
 
Counsel for Opposite Party :- A.G.A.,Shekhar Srivastva
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Ashok Kumar, learned counsel for the respondent.

Let the case be listed peremptorily in the next cause list.

Order Date :- 28.7.2016

RU

 

 

 
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