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Krishna Kumar vs Union Of India Thru. Secy., ...
2016 Latest Caselaw 4620 ALL

Citation : 2016 Latest Caselaw 4620 ALL
Judgement Date : 28 July, 2016

Allahabad High Court
Krishna Kumar vs Union Of India Thru. Secy., ... on 28 July, 2016
Bench: Amreshwar Pratap Sahi, Vijay Laxmi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
C. M. Application No.70625 of 2016
 
in re:
 
Case :- MISC. BENCH No. - 13304 of 2016
 

 
Petitioner :- Krishna Kumar
 
Respondent :- Union Of India Thru. Secy., Ministry Of Passport & Anr.
 
Counsel for Petitioner :- Sandeep Kumar Pandey
 
Counsel for Respondent :- A.S.G.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Dr. Vijay Laxmi,J.

Heard learned Counsel for the applicant.

The date '12.1.1981' is stated to have been wrongly transcribed as '12.1.1991'.  The contention is correct.

As the mistake is inadvertent, the application is allowed. The date shall be read as 12.1.1981 in our order dated 4.7.2016.

Order Date :- 28.7.2016

lakshman

[Dr. Vijay Laxmi, J.]   [Amreshwar Pratap Sahi, J.]

 

 

 
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