Vinay Gaur And 3 Others vs State Of U.P. And Another
2016 Latest Caselaw 4616 ALL

Citation : 2016 Latest Caselaw 4616 ALL
Judgement Date : 28 July, 2016

Allahabad High Court

Vinay Gaur And 3 Others vs State Of U.P. And Another on 28 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 21339 of 2016
 

 
Applicant :- Vinay Gaur And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajesh Kumar Sharma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Notice on behalf of opposite party No.2 has been accepted.

Admit.

Counter affidavit may be filed within three weeks.

List on 23.8.2016 before appropriate Bench.

However, this matter shall not be treated as tied up/part heard to this Bench.

Order Date :- 28.7.2016

G.S

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