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Maya Ram vs Basic Shiksha Adhikari, Distt. ...
2016 Latest Caselaw 4611 ALL

Citation : 2016 Latest Caselaw 4611 ALL
Judgement Date : 28 July, 2016

Allahabad High Court
Maya Ram vs Basic Shiksha Adhikari, Distt. ... on 28 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 1933 of 1998
 

 
Petitioner :- Maya Ram
 
Respondent :- Basic Shiksha Adhikari, Distt. Mahoba
 
Counsel for Petitioner :- M.C. Chaturvedi,Murli Dhar,R.K.Ojha
 
Counsel for Respondent :- S.C.,P.K. Sharma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List this case again showing the name of Sri S.C. Upadhayay as counsel for the respondent.

Order Date :- 28.7.2016

AU

 

 

 
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