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Smt. Nirmala Devi vs State Of U.P. & 4 Others
2016 Latest Caselaw 4608 ALL

Citation : 2016 Latest Caselaw 4608 ALL
Judgement Date : 28 July, 2016

Allahabad High Court
Smt. Nirmala Devi vs State Of U.P. & 4 Others on 28 July, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL REVISION No. - 1997 of 2016
 

 
Revisionist :- Smt. Nirmala Devi
 
Opposite Party :- State Of U.P. & 4 Others
 
Counsel for Revisionist :- Vineet Kumar Sahu,Chanchal Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Admit. 

Issue notice to opposite party Nos. 2 to 5 for filing counter affidavit within four weeks.

List thereafter.

Order Date :- 28.7.2016

G.S

 

 

 
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