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Arun Kumar Mishra And 3 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 4599 ALL

Citation : 2016 Latest Caselaw 4599 ALL
Judgement Date : 28 July, 2016

Allahabad High Court
Arun Kumar Mishra And 3 Others vs State Of U.P. And 3 Others on 28 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 14374 of 2016
 

 
Petitioner :- Arun Kumar Mishra And 3 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anand Kumar Pandey,G.K. Singh
 
Counsel for Respondent :- C.S.C.,Mata Prasad,P.K. Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Rejoinder affidavit is taken on record.

Learned counsel for the petitioner is permitted to inform the learned counsel for High Court that the matter will be taken up on 04.08.2016.

 Put up this case in the additional cause list on 04.08.2016.

Order Date :- 28.7.2016

AU

 

 

 
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