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Raj Prakash Tripathi And 2 Others vs State Of U.P. And 4 Others
2016 Latest Caselaw 4598 ALL

Citation : 2016 Latest Caselaw 4598 ALL
Judgement Date : 28 July, 2016

Allahabad High Court
Raj Prakash Tripathi And 2 Others vs State Of U.P. And 4 Others on 28 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 31912 of 2016
 

 
Petitioner :- Raj Prakash Tripathi And 2 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Rishi Kant Rai,Amresh Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned Standing Counsel, further ten days time is granted to receive complete instruction.

List again immediately thereafter.

Order Date :- 28.7.2016

AU

 

 

 
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