Rajesh @ Kallu And Another vs State Of U.P. And Another
2016 Latest Caselaw 4589 ALL

Citation : 2016 Latest Caselaw 4589 ALL
Judgement Date : 27 July, 2016

Allahabad High Court

Rajesh @ Kallu And Another vs State Of U.P. And Another on 27 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 483 of 2015
 

 
Applicant :- Rajesh @ Kallu And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Manish Dev Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

Rejoinder affidavit filed on behalf of the applicant is taken on record.

List in the next cause list.

Order Date :- 27.7.2016

G.S

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