Citation : 2016 Latest Caselaw 4584 ALL
Judgement Date : 27 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- TRANSFER APPLICATION (CRIMINAL) No. - 502 of 2015 Applicant :- Ramesh Mishra Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Maqsood Ahmad,Fahd Iqbal Counsel for Opposite Party :- Govt.Advocate,Rajiv Lochan Shukla Hon'ble Pratyush Kumar,J.
This case is passed over for the day on the ground of illness of Sri Fahd Iqbal, learned counsel for the applicant.
List in the next cause list.
Order Date :- 27.7.2016
G.S
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