Citation : 2016 Latest Caselaw 4571 ALL
Judgement Date : 27 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 30656 of 1999 Petitioner :- Bhupendra Kumar Gupta Respondent :- Regional Deputy Director Of Education Agra & Others Counsel for Petitioner :- Ashok Khare,Deepak Kumar Pandey,Ram Jatan Yadav Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Passed over on the illness slip of Sri Deepak Kumar Pandey, learned counsel for the petitioner.
Order Date :- 27.7.2016
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