Ashok Kumar vs State Of U.P.
2016 Latest Caselaw 4540 ALL

Citation : 2016 Latest Caselaw 4540 ALL
Judgement Date : 26 July, 2016

Allahabad High Court

Ashok Kumar vs State Of U.P. on 26 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1027 of 2015
 

 
Appellant :- Ashok Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kuldeep Johri
 
Counsel for Respondent :- Govt.Advocate,Jitendra Kumar Yadav
 

 
Hon'ble Pratyush Kumar,J.

On the request of learned counsel for the appellant, this case is passed over for the day.

List on 11.8.2016.

Order Date :- 26.7.2016

G.S

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