Surendra Singh vs Smt. Rama Devi And Ors.
2016 Latest Caselaw 4522 ALL

Citation : 2016 Latest Caselaw 4522 ALL
Judgement Date : 26 July, 2016

Allahabad High Court

Surendra Singh vs Smt. Rama Devi And Ors. on 26 July, 2016

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 264 of 2010
 

 
Appellant :- Surendra Singh
 
Respondent :- Smt. Rama Devi And Ors.
 
Counsel for Appellant :- A.S.Parmar,Ramesh Chandra Gupta
 
Counsel for Respondent :- U.P.S. Kushwaha
 

 
Hon'ble Attau Rahman Masoodi,J.

The FAFO is dismissed vide order of date, on separate sheets, placed on the record of FAFO No. 263 of 2010.

Order Date :- 21.7.2016

Fahim/-

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