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Sheesh Pal And 6 Others vs Jyoti
2016 Latest Caselaw 4519 ALL

Citation : 2016 Latest Caselaw 4519 ALL
Judgement Date : 26 July, 2016

Allahabad High Court
Sheesh Pal And 6 Others vs Jyoti on 26 July, 2016
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 31201 of 2016
 

 
Petitioner :- Sheesh Pal And 6 Others
 
Respondent :- Jyoti
 
Counsel for Petitioner :- Shesh Kumar Srivastava,Ashwini Kumar Srivastava
 
Counsel for Respondent :- Rahul Kumar Tyagi
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up on 01.08.2016.

Order Date :- 26.7.2016

Priyanka

 

 

 
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