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Dev Prakash Barnwal vs State Of U.P. And 3 Others
2016 Latest Caselaw 4498 ALL

Citation : 2016 Latest Caselaw 4498 ALL
Judgement Date : 22 July, 2016

Allahabad High Court
Dev Prakash Barnwal vs State Of U.P. And 3 Others on 22 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 31368 of 2016
 

 
Petitioner :- Dev Prakash Barnwal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sheetala Prasad Pandey
 
Counsel for Respondent :- C.S.C.,Mangla Prasad Rai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present while Sri Mangla Prasad Rai, learned counsel for the respondent is present.

The matter relates to the post retiral benefits. In the interest of justice, the adverse order is deferred.

Put up this case on 28.07.2016 as supplementary fresh.

Order Date :- 22.7.2016

AU

 

 

 
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