Snantnu vs State Of U.P.
2016 Latest Caselaw 4495 ALL

Citation : 2016 Latest Caselaw 4495 ALL
Judgement Date : 22 July, 2016

Allahabad High Court

Snantnu vs State Of U.P. on 22 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23984 of 2016
 

 
Applicant :- Snantnu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Prashant Verma,Arun Kumar Sharma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

As prayed, put up on 26.7.2016, as fresh.

Meanwhile, learned counsel for the applicant, if so advised, may file supplementary affidavit annexing therewith supplementary medical report.

Order Date :- 22.7.2016

G.S

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