Keshav Singh vs State Of U.P.
2016 Latest Caselaw 4486 ALL

Citation : 2016 Latest Caselaw 4486 ALL
Judgement Date : 22 July, 2016

Allahabad High Court

Keshav Singh vs State Of U.P. on 22 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 5787 of 2015
 
Appellant :- Keshav Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Atmaram Nadiwal,Dinesh Kumar Yadav,Ranjeet Kumar Asthana
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list in the next cause list.

Order Date :- 22.7.2016

G.S

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