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Maksood Ali Khan vs State Of U.P.
2016 Latest Caselaw 4482 ALL

Citation : 2016 Latest Caselaw 4482 ALL
Judgement Date : 22 July, 2016

Allahabad High Court
Maksood Ali Khan vs State Of U.P. on 22 July, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23941 of 2016
 

 
Applicant :- Maksood Ali Khan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anand Kumar Mishra,Sunil Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned A.G.A prays for and is granted four weeks' time to file counter affidavit. 

List on 4.8.2016, before appropriate Bench.

However, this matter shall not be treated as tied up/part heard to this Bench.

Order Date :- 22.7.2016

G.S

 

 

 
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