Narsingh Bafna & Another vs State Of U.P. & Another
2016 Latest Caselaw 4467 ALL

Citation : 2016 Latest Caselaw 4467 ALL
Judgement Date : 22 July, 2016

Allahabad High Court

Narsingh Bafna & Another vs State Of U.P. & Another on 22 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6837 of 1997
 

 
Applicant :- Narsingh Bafna & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- S.K.Agarwal,A.D. Giri,G.S.Chaturvedi,Kundan Rai,U.P.Singh
 
Counsel for Opposite Party :- Govt. Advocate,R.D. Khare
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Kundan Rai, learned counsel for the applicants.

The petition pertains to the year of 1997 and it cannot be kept pending for years together.

Let the case be listed peremptorily in the next cause list.

Order Date :- 22.7.2016

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