Harpal Singh And 35 Others vs State Of U.P.Thru.Prin.Secy. And ...
2016 Latest Caselaw 4454 ALL

Citation : 2016 Latest Caselaw 4454 ALL
Judgement Date : 21 July, 2016

Allahabad High Court

Harpal Singh And 35 Others vs State Of U.P.Thru.Prin.Secy. And ... on 21 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 32661 of 2016
 

 
Petitioner :- Harpal Singh And 35 Others
 
Respondent :- State Of U.P.Thru.Prin.Secy. And 40 Others
 
Counsel for Petitioner :- Krishna Mohan Misra
 
Counsel for Respondent :- C.S.C.,Sujit Kumar Rai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

For orders, see my order of date passed in writ petition no.31649 of 2016 (Rajendra Prasad Pandey and 26 others v. State of U.P. and 31 others.

Order Date :- 21.7.2016

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