Mohammad Rizwan Khan vs State Of U.P. & Another
2016 Latest Caselaw 4449 ALL

Citation : 2016 Latest Caselaw 4449 ALL
Judgement Date : 21 July, 2016

Allahabad High Court

Mohammad Rizwan Khan vs State Of U.P. & Another on 21 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 257 of 2016
 

 
Applicant :- Mohammad Rizwan Khan
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sheikh Moazzam Inam,Suresh Chandra Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

As prayed, put up on 28.7.2016, as fresh.

Meanwhile, learned counsel for the applicant, if so advise, may file supplementary affidavit annexing therewith the certified copy of the transfer application supporting with the affidavit filed before the Session Judge.

Order Date :- 21.7.2016

G.S

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