Pradeep Kumar Malonia vs State Of U.P. & Another
2016 Latest Caselaw 4430 ALL

Citation : 2016 Latest Caselaw 4430 ALL
Judgement Date : 21 July, 2016

Allahabad High Court

Pradeep Kumar Malonia vs State Of U.P. & Another on 21 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3474 of 2000
 

 
Applicant :- Pradeep Kumar Malonia
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- K.K. Dwivedi,R.P. Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Dubey,H.N. Sharma,Rajesh Mishra
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Ajay Dubey, learned counsel for the opposite party no.2.

The petition pertains to the year of 2000 and it cannot be kept pending for years together.

Let the case be listed peremptorily in the next cause list.

Order Date :- 21.7.2016

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