Kuldeep vs State Of U.P.
2016 Latest Caselaw 4400 ALL

Citation : 2016 Latest Caselaw 4400 ALL
Judgement Date : 20 July, 2016

Allahabad High Court

Kuldeep vs State Of U.P. on 20 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 4854 of 2013
 

 
Appellant :- Kuldeep
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vishal Jaiswal
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

Learned A.G.A prays for and is granted two weeks' time to file counter affidavit.

List on 4.8.2016.

Order Date :- 20.7.2016

G.S

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